In the Welfare State, it is the duty of the State to promote the welfare of the people by protecting a social order in which justice, social, economic and political shall, inform all the institutions of the national life; to make effective provision for securing the right to work; education and public assistance in cases of employment and other aspects subject to limits of its economic capacity to make provisions for just and human condition of work and for other reliefs. To achieve the above objectives, the State's duty is to direct its policies towards securing an adequate means of livelihood for all citizens; to distribute the ownership and control of the material resources of the community as best to subserve the common good; to avoid concentration of wealth and means of production to the common detriment. Origin  The Consumer movement and the development of Consumer Welfare Associations were started in the U.S.A. as early as in the year ....