Empowerment of Women is the Prerequisite to Transform a Developing Country into a Developed Country : Dr SM Rajan
By
Dr. Sona Kumar
A noted lawyer, outstanding academician, Director cum-Principal of Central India College of Law, Nagpur, Dr SM Rajan is a well-known personality in the field of law. He was awarded Post-Doctoral Degree LLD (Doctor of Laws) by the Chanakya National Law University, Patna for his research project on Constitutional Law at the hands of the Chief Justice of India HL Dattu, in a Convocation ceremony held recently. DrRajan, carried out his research under Professor Dr A Lakshminath, the Vice-Chancellor of Chanakya National Law University. DrRajan, is also recipient of many National and International Awards and Degrees including PhD in Law, from RTM Nagpur University. DrRajan, represents a unique combination of being a serious thought activist, committed scholar and one of the most popular law teachers on one side and the qualities he brings along with him being one of very fine, sensitive and visionary in legal Education in Central India.
Q. “Constitutional v ....