The Government of Andhra Pradesh constituted a Law Commission for the State in 1961 with the following Members :  1. Sri P. Satyanarayana Rao. (Retired Judge, Madras High Court and formerly member of the Law Commission of India)  Chairman.  2. Sri Gopal Rao Ekbote, Cat present Judge of the High Court of Andhra Pradesh) Member. 3. Sri D. Narasa Raju, Advocate General. Member ex. officio. 4. Sri D. Suryanarayanaswamy, Law Secretary to Government. Member ex. officio. 5. Sri R. Lakshminarasimham Dora, Advocate. Srikakulam. Member. 6. Sri R. B. Ramakrishna Raju, Advocate. Chittoor Member. ....