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Legal Status of Live in Relationship in India

By Jyotsna Sharma

Published In

CRLJ 2012

A practice people from the old school of thought wouldn’t have dared to think, live-in relationship has become quite a rage among youngsters today. Dating was frowned upon once upon a time; but that has got accepted, so couples would now like to find out whether they are really made for each other by living together for some time. Live in relationship is a living arrangement in which an unmarried couple lives together in a long-term relationship that resembles a marriage. With lives getting busier and hectic each passing day, no body has time to take up additional responsibilities. In such a case, living in with a person whom you love without bothering about responsibilities and financial issues is worth to give a try. Couples cohabit, rather than marry, for a variety of reasons. They may want to test their compatibility before finally tying knots with each other. Or they may simply want to maintain their single status for financial or other such reasons. In some cases ....

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