AIR 1982 (NOC) 77 (KAR) ::(1982) 1 Civ LJ 527 ::(1981) 1 Kant LJ 400 ::1981 (2) KantLJ 425 ::(1981) 2 RenCR 133 ::(1981) 2 RenCJ 217 ::ILR (1982) 1 Kant 228

Karnataka High Court

Hon'ble Judge(s): G. N. Sabhahit, M. Nagappa , JJ

(A) Motor Vehicles Act (4 of 1939) , S.110— Objection regarding territorial jurisdiction - Raised at fag-end of arguments before the tribunal - Failure of justice not shown - Objection cannot be raised in appeal. AIR 1962 SC 199 and AIR 1966 SC 634, Rel. on. Civil P.C. (5 of 1908) , S.21— (Para 24) (B) Motor Vehicles Act (4 of 1939) , S.116— Rash and negligent driving - Bus accident - Bus going very fast and hitting against branch of road-side tree resulting in fatal accident - Held accident was due to rash and negligent driving. (Para 27)