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AIROnline 1996 SC 371
::1996 (6) SCC 218
Supreme Court Of India
Hon'ble Judge(s):
K. Ramaswamy,
G. B. Pattanaik
, JJ
Hindu Minority and Guardianship Act (32 of 1956) , S.8— Property of minor - Alienation - Contract for sale of 1/2 share of minor - Sanction from Court not obtained - Contract of sale of share of property of minor would be void and cannot bind him. (Para 10)
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