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AIR 2000 SUPREME COURT 3605 ::(1999) 10 JT 356 (SC)
Supreme Court Of India
(From : Andhra Pradesh)
Hon'ble Judge(s): G. T. Nanavati, S. N. Phukan , JJ

Constitution of India , Art.226— Writ petition - Delay and laches - Delay of 27 years - Writ petition cannot be entertained. State of Maharashtra v. Digambar, 1995 AIR SCW 3116, Applied. (Para 3)

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