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AIR 2002 SUPREME COURT 395 ::2001 AIR SCW 5184
Supreme Court Of India
Hon'ble Judge(s): K. T. Thomas, R. P. Sethi , JJ

Criminal P.C. (2 of 1974) , S.437— Bail - Accused involved in murder case - Only role attributed to him was that he made an oral exhortation - Accused continuing in jail for past one year - Conditional bail granted. (Para 3)

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