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AIR 2004 SUPREME COURT 2874 ::2004 AIR SCW 703
Supreme Court Of India
(From : Punjab and Haryana)*
Hon'ble Judge(s): V. N. Khare, Satya Brata Sinha , JJ

Motor Vehicles Act (59 of 1988) , S.149(2)— Learner's licence - Is valid licence. (Para 2)

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