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2014 AIR CC 2408 (GAU)
::AIR 2014 (NOC) SUPP) 579 (GAU)
Gauhati High Court
Hon'ble Judge(s):
Abhay Manohar Sapre, C. J
, J
(A) Civil Procedure Code (5 of 1908) O. 41, R. 27— Production of additional evidence — Application for — Application should always be decided at time of hearing appeal itself — First Appellate Court decided application independently and not at time of final hearing of appeal which is pending — Order rejecting application liable to be set aside (Para 11,12)
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