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AIR 2018 ALLAHABAD 302
::AIROnline 2018 All 5060
Allahabad High Court
Hon'ble Judge(s):
Rajnish Kumar
, J
Limitation Act (36 of 1963) , S.5— Condonation of delay - Delay of 11 months in filing appeal - Plea of appellant that delay is not deliberate mistake by him and it is only human error and mis-understanding of appellant - Said explanation not sufficient to condone delay - Delay not condoned.
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