AIR 2019 MADHYA PRADESH 80 ::AIROnline 2019 MP 1014 ::(2019) 2 MPLJ 618

Madhya Pradesh High Court

Hon'ble Judge(s): Sujoy Paul , J

(A) Madhya Pradesh Madhyastham Adhikaran Adhiniyam (29 of 1983) , S.7, S.2(i)— Works contract - Definition - Work of supply, erection, testing and commissioning of Distribution Sub station wherein contractor required to undertake construction activity - Covered by definition of 'works contract'. AIR 2017 MP 103 (FB), Rel. on. (Para 13) (B) Arbitration and Conciliation Act (26 of 1996) , S.11(3)— Appointment of arbitrator - Alternative remedy - Petitioner having remedy under S. 7 of Madhya Pradesh Madhyastham Adhikaran Adhiniyam to refer dispute to Tribunal - Application under S. 11(3), not maintainable. Madhya Pradesh Madhyastham Adhikaran Adhiniyam (29 of 1983) , S.7— AIR 2017 MP 103 (FB), Rel. on. (Para 15 16) .....