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AIROnline 1996 SC 381 ::(1997) 1 Rec Civ R 426
Supreme Court Of India
Hon'ble Judge(s): A. M. Ahmadi, Sujata V. Manohar , JJ

Constitution of India , Art.217— Constitution of Benches of High Court - Duty of Puisne Judges - Is to comply with directions given by Chief Justice of High Court - Judge disregarding directions of Chief Justice of High Court to sit in Division Bench but sitting singly on his own choice - Such behaviour strongly deprecated. (Para 7)

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