AIR 1997 SUPREME COURT 978 ::1997 AIR SCW 921 ::(1997) 2 CivLJ 853 ::1997 (3) SCC 462 ::(1997) 2 RecCivR 294 ::(1997) 1 Scale 472 ::1997 (2) CurCC 207 ::(1997) 1 BankCas 529 ::(1997) 84 Cut LT 278 ::1997 (2) ICC 628 ::1997 (2) MadLW 276 ::(1997) 1 LJR 535 ::1997 (2) MadLJ52 ::1999 (1) OrissaLR 214 ::(1997) 1 SCR 395 (SC) ::1997 (1) SCR 395 ::1997 (4) Supreme 355 ::(1997) 1 APLJ 57 ::(1997) 1 JT 712 (SC)

Supreme Court Of India

(From: Orissa)

Hon'ble Judge(s): K. Ramaswamy, G. T. Nanavati , JJ

Civil P.C. (5 of 1908) , S.104(2)— Letters Patent (Ori) , Cl.10— Letters Patent Appeal - Against appellate order of single Judge Vacating status quo order passed in injunction suit - Is expressly barred in view of S. 104 (2). 1990 (32) OJD 431 (Civil) and 1992 (34) OJD 473 (civil) (FB), Overruled.AIR 1981 SC 1786, Disting.AIR 1986 Gujarat 156, AIR 1987 Madh Pra 172 and (1991) 71 Cut LT 197, Approved. (Para 7 11)