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2000 AIR SCW 4943(1) ::(2000) 1 Scale 415(1)
Supreme Court Of India
Hon'ble Judge(s): A. S. Anand, V. N. Khare, N. Santosh Hegde , JJJ

Dowry Prohibition Act (28 of 1961) , S.8, S.10— Dowry prohibition Officers - Appointment - Framing of rules u/S.10 - Court grants further time. (Para 3)

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