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2001 LAB. I. C. 924
::2001 ALL. L. J. 254
Allahabad High Court
Hon'ble Judge(s):
Binod Kumar Roy,
S. K. Jain
, JJ
Constitution of India , Art.166(3)— Suspension order against Assistant Commissioner, Trade Tax - Order passed by at command of Governor, whose satisfaction was implicit in order - Non-mentioning of satisfaction in order would not amount to breach of requirements of Art. 166(3). (Para ara 5)
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