Step 1
Enter your contact details.
AIR 2001 (NOC) 76 (SIK)
::2001 A I H C 2473
Sikkim High Court
Hon'ble Judge(s):
Ripusudan Dayal C J , C.J.
AND
Anup Deb
, J
Gangtok Rent Control and Eviction Act (1956) , S.4— Eviction - Default in payment of rent - Rent of each month was payable within 10th day of following month as per terms of agreement - Failure by tenant to pay rent for four months - Tenant sending rent of four months by a cheque - He being defaulter order of eviction proper. (Para 4 5)
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
