2001 CRI. L. J. 185 ::2001 FAJ 90 ::2001 CriLR(SC MAH GUJ) 19 ::2000 (3) GujLR 2165 ::2000 (2) GujLH 417 ::2001 (1) FAC 33

Gujarat High Court

Hon'ble Judge(s): Y. B. Bhatt , J

Prevention of Food Adulteration Act (37 of 1954) , S.23— Prevention of Food Adulteration Rules (1955) , R.37B(1)— Infant food - Labelling of - Restrictions under R. 37-B on use of words and pictures on lables of infant milk food - "Cerelac" is infant food - Label having picture of infants on it - "Cerelac" is not infant milk food nor marketted as breast milk substitute - Label clearly indicates that it is a weaning food i.e. to compliment or supplement to breast milk - No contravention of R. 37-B(1). (Para 7.4 7.5 7.6 8)