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AIR 2004 SUPREME COURT 4272 ::2004 AIR SCW 4713
Supreme Court Of India
(From : 2003 (25) OCR 289 (Orissa))
Hon'ble Judge(s): Arijit Pasayat, C. K. Thakker , JJ

Advocates Act (25 of 1961) , S.35— Criminal P.C. (2 of 1974) , S.482— Professional conduct - Citing overruled case - Order holding 'investigation as unauthorised' - Based on case which was overruled by Supreme Court - Matter remitted - Falling standard of professional conduct viz. citing overruled judgments - Deprecated. (Para 6)

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