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AIR 2006 (NOC) 273 (BOM.) = 2006(1) AIR BOM R 36 (DB)
::AIR 2006 (NOC) 273 (BOM)
Bombay High Court
Hon'ble Judge(s):
J. N. Patel,
R. C. Chavan
, JJ
Wild Life (Protection) Act (53 of 1972) , S.48A, S.50— Transportation of wild animals - Seizure of vehicle - Vehicle was involved in transportation of carcass of wild pigs - Application for release of vehicle by owner of vehicle even before charge sheet was filed - Not maintainable at such premature stage. (Para 5 11)
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