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Supreme Court Of India

(From : Calcutta)*

Hon'ble Judge(s): H. K. Sema, Altamas Kabir , JJ

Civil P.C. (5 of 1908) , O.23 R.1, O.43 R.1A, S.151— Application for withdrawal of suit - Filed without leave to file fresh suit - Order permitting withdrawal of suit - No specific provision in C.P.C. providing for filing application for recalling order permitting withdrawal of suit - Provisions of S.151 can be resorted to, in interest of justice. AIR 1986 Cal 19, Approved. (Para 25 27)