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Supreme Court Of India

(From : Madras)*

Hon'ble Judge(s): Satya Brata Sinha, P. K. Balasubramanyan , JJ

National Security Act (65 of 1980) , S.3— Preventive detention - Representation - Delay in consideration - Representation made to Central Govt. in Tamil language - Sent to District Magistrate and Govt. of T.N. for English translation - Translated copy received after 5 days - Thereafter representation considered without delay - Held, there was no unexplained delay on part of Central Government in disposing of representation. (Para 5 7)