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AIR 2007 (NOC) 952 (KAR.) = 2007 (2) AIR KAR R 333
::2007 (3) ABR (NOC) 491 (KAR.) = 2007 (2) AIR KAR R 333
Karnataka High Court
Hon'ble Judge(s):
V. Jagannathan
, J
(A) Motor Vehicles Act (59 of 1988) S. 168 — Claim petition — For recovery of balance amount of compensation from insured of other vehicle involved in accident — Dismissal of claim petition without giving claimant opportunity to place evidence to show that what was paid to him was only part of damage amount claimed by him — Illegal
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