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Criminal P.C. (2 of 1974) , S.407— Transfer of case - Case and counter case pending in between the same parties over the self-same incident - Magistrate, before whom the counter case is pending, directed to send the case record to the Additional Sessions Judge - Additional Sessions Judge, directed to proceed with the trial of both the cases simultaneously to see that the judgment of both the cases are delivered on the same day one after another. (Para 7)