2007 AIR SCW 1498 ::2007 (3) ALJ 189 ::(2007) 113 FacLR 438 ::(2007) 2 UPLBEC 1143 ::2007 (9) SCC 716 ::(2007) 3 Scale 706 ::(2008) 3 ServLJ 135 ::(2007) 2 ESC 358 ::(2007) 4 Mad LJ 553 ::(2007) 2 SCT 257 ::(2007) 2 ServLR 871 ::AIR 2007 SC (Supp) 461 ::(2007) 3 Supreme 574

Supreme Court Of India

(From : Allahabad)

Hon'ble Judge(s): C. K. Thakker, Lokeshwar Singh Panta , JJ

Constitution of India , Art.16— Appointment - Post of Extra Dept. Branch Post Master - Eligibility qualifications - Matriculation with preference to candidates having adequate means of livelihood from landed property - Directing appointment of respondent only because she has secured higher percentage of marks in matriculation - Disregarding her income from landed property - Improper. C. M. W. P. No. 56142 of 2003, D/-19-12-2003 (All), Reversed. (Para 17 19 20)