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2007 (2) AKAR (NOC) 218 (A.P.) = 2007 A I H C 569 ::2007 A I H C 569
Andhra Pradesh High Court
Hon'ble Judge(s): Goda Raghuram , J

(A) Land Acquisition Act (1 of 1984) S. 4 , 6 — Constitution India Art 30 (1A) — Land belonging to minority educational institute — Acquisition of — Notification for, liable to be quashed AIR 2002 SC 195, Foll

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