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AIR 2008 (NOC) 1105 (ALL.) = 2008 (1) ALJ 684
::2008 CRI. L. J. (NOC) 416 (ALL.) = 2008 (1) ALJ 684
Allahabad High Court
Hon'ble Judge(s):
S. K. Jain
, J
(A) Criminal P. C. (2 of 1974) S. 125 — Maintenance to wife — Grant of from date of application no maintenance paid to wife prior of filing of application or during pendency of application under Section 125 — Order granting maintenance to wife from date of making application in such case, proper 2007(2) All LJ 560, and 1995 All LJ 1612, Rel on (Para 6)
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