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AIR 2009 SC (Supp) 2848
::(2009) 2 WLC(SC)CVL 460
Supreme Court Of India
Hon'ble Judge(s):
Arijit Pasayat,
A. K. Ganguly
, JJ
Electricity Act (36 of 2003) , S.121, S.60, S.66— Appellate Tribunal for Electricity - Powers - Cannot direct all Regulatory Commissions to fix trading margins by invoking S.60, S.66 - Moreso when respondent had not made any grievance relating to excessive exercise or non-exercise of jurisdiction by Regulatory Commission. (Para 6)
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