AIR 2010 JHARKHAND 86 ::2010 (2) AIR Jhar R 117 ::2010 A I H C 2804

Jharkhand High Court

Hon'ble Judge(s): M. Y. Eqbal , J

Arbitration and Conciliation Act (26 of 1996) , S.12, S.13— Civil P.C. (5 of 1908) , S.151— Change of arbitrator - Prayer for - Ground that arbitrator does not possess technical qualification and there is also some aspersions and doubt about his integrity - Prayer for revocation of authority of arbitrator or change of arbitrator cannot be made by filing application u/S.151 CPC. AIR 2002 SC 778, Rel. on. (Para 8 9)