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AIROnline 2007 SC 117 ::(2007) 2 CLR 853 (SC)
Supreme Court Of India
Hon'ble Judge(s): B. N. Agrawal, D. K. Jain , JJ

Public Premises Eviction of Unauthorised Occupants Act (40 of 1971) , S.5— Eviction of persons in occupation of Govt. premises - Four weeks' time sought by State Govts. for filing detailed affidavit - Time granted by Court. (Para 5)

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