Step 1
Enter your contact details.
2012 AIR CC 1595 (PAT)
::(2013) 2 CivLJ 925
Patna High Court
Hon'ble Judge(s):
Mungeshwar Sahoo
, J
(A) Succession Act (39 of 1925) S. 299 — Civil P C (5 of 1908), Ss 96, 2(2), O 43, R 1 — Order in probate application — Is not a decree — First appeal against order of District Judge passed in probate case will not lie before High Court — Misc appeal against order would be maintainable under O 43, R 1 (Para 7,8)
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
