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2014 AIR CC 231 (CAL) ::(2014) 133 AllIndCas 795 (CAL)
Calcutta High Court
Hon'ble Judge(s): Prasenjit Mandal , J

( A ) Civil Procedure Code (5 of 1908) O. 11 Rr. 14, 21 — Production of documents — Can be allowed before settlement of issues or at time of settlement of issues — Allowing production of documents at time of trial of suit, not proper. (Paras7to13)

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