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2015 AIR CC 1276 (CHH) ::2015 (149) AIC (SOC) 5 (CHH)
Chhattisgarh High Court
Hon'ble Judge(s): T. P. Sharma, Inder Singh Uboweja , JJ

( A ) Chhattisgarh Land Revenue Code (1959) S. 170 B — Applicability — S. 170B of Code of 1959 will apply to transactions done between 2-10-1959 and 24-10-1980 only. 2013 (2) C. G. L. R. W. 76, Overruled. (Paras17181920)

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