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Supreme Court Of India

(From : Karnataka)

Hon'ble Judge(s): Kurian Joseph, Arun Mishra , JJ

Civil P.C. (5 of 1908) , O.22 R.10, O.22 R.11— Assignment during pendency of suit or appeal - Failure of assignee to file an application to continue proceedings - Suit or appeal cannot be dismissed on that ground - It would be open to assignor to continue proceedings notwithstanding fact that he ceased to have any interest in matter of dispute. RFA No. 1735 of 2011, D/- 24-9-2013 (Kant), Reversed. (Para 6)