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2016 AIR CC 1312 (HYD)
Hyderabad High Court
Hon'ble Judge(s):
C. V. Nagarjuna Reddy
, J
(A) Andhra Pradesh Panchayat Raj Act (13 of 1995) S. 45 (i), 53 — Erection of statue in public places — Prohibition against — Statue sought to be constructed in panchayat land adjacent to wall of co-operative society — No traffic congestion possible as statue situated 5 feet away from road margin — Construction of statue, not prohibited (Paras 10, 11)
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