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2017 AAC 1050 (KAR)
Karnataka High Court
Hon'ble Judge(s):
B. Manohar, Jj.
, J
(A) Employees— Compensation Act (8 of 1923) S. 4 — Compensation — Death claim — Deceased aged 35 years — Working as cleaner of lorry — Earning Rs 4000/- p m along with allowance of Rs 50/- per day — By applying factor of 197 06, compensation of Rs 3, 94, 120/- awarded with interest @ 12% p a AIR 2012 SC 3144, Relied on
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