2017 AIR CC 2329 (ORI)

Orissa High Court

Hon'ble Judge(s): A. K. Rath , J

Civil P. C. (5 of 1908) , R.O.8, R.6-a(1), R.6-C— Counter-claim - Suit for permanent injunction - Counter-claim filed in respect of different set of properties - Subject-matter of suit and counter claim different - Counter-claim filed for different cause of action having no bearing on suit land - Words 'any right' appearing in R.6-A(1) meaning right over suit land in respect of cause of action accruing in respect of suit - Counter claim filed in respect of property which is not subject-matter of suit - Not permissible. (Para 9 10 11)