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(2016) 2 CLR 926 (SC) ::2018 (12) SCC 560
Supreme Court Of India
(From: Kerala)*
Hon'ble Judge(s): Madan B. Lokur, N. V. Ramana , JJ

Civil P.C. (5 of 1908) , O.8 R.6A— Limitation Act (36 of 1963) , Art.55— Counter-claim - Limitation - Suit for compensation for breach of contract - Cause of action arising in 1996 on account of breach of contract - Counter- claim filed in year 2001, after expiry of 3 years - Barred. Writ Petition (C) No. 16782 of 2004 (W), D/- 27-1-2005 (Ker), Reversed. (Para 15 16)

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