2020 (4) ABR 75 ::AIROnline 2020 Bom 229 ::(2021) 4 All MR 531 (BOM)

Bombay High Court

Hon'ble Judge(s): Nitin Jamdar, M. S. Karnik , JJ

Maharashtra Mathadi, Hamal and Other Manual Workers (Regulation of Employment and Welfare) Act (30 of 1969) , S.7— Mathadi Workers - Registration of - Petitioner seeking registration of members of petitioner and demanding registration forms from respondent, Board - Scheme of Satara District Mathadi, Hamal and Other Manual Workers (Regulation of Employment and Welfare), 1991 framed under Act, 1969 laying down a procedure in respect of registration of existing and new worker - Duty of registration of members is entrusted to the Board - However no decision was taken by Board - Direction given to Board to furnish Registration forms to members of petitioner and take decision thereon. (Para 5)