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Criminal P.C. (2 of 1974) , S.391— Negotiable Instruments Act (26 of 1881) , S.138— Production of additional documents - Proceedings u/S.138 of NI Act - Complainant seeking production of account extracts and other documents showing transaction made by accused with Society - Complaint against accused dismissed by Trial Court on ground that Society not produced statement of accounts - Said documents are essential to prove case of complainant - Production of additional evidence, permissible. (Para 7)