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AIR 1951 HYDERABAD 69(2)
Hyderabad High Court
Hon'ble Judge(s): Shripat Rao, S. A. Khan , JJ

Hyderabad Public Safety and Public Interest Regulation (12 of 1358 F) , S.5— Public Safety - Validity - Section 5 is inconsistent with the provisions of Art.21 of the Constitution and, therefore, void under Art.13. Constitution of India , Art.13, Art.21— (Para 2)

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