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AIR 1962 PATNA 219
Patna High Court
Hon'ble Judge(s): Raj Kishore Prasad , J

Civil P.C. (5 of 1908) , S.151— Cross objection dismissed for default - Application for restoration dismissed for default due to non-payment of talbana - Second application for restoration of restoration application rejected on merits - Third application for restoration of cross-objection not maintainable. (Para 9)

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