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AIR 1967 PATNA 275
Patna High Court
Hon'ble Judge(s): U. N. Sinha , J

Limitation Act (36 of 1963) , Art.64, Art.65— Co-owners - Adverse possession - Between co-owners there can be no adverse possession by one co-owner, unless there has been denial of title and ouster to the knowledge of the other. AIR 1947 Pat 99 and AIR 1957 Pat 534, Foll.AIR 1942 Mad 622 (FB), Distinguished. (Para 4)

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