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AIR 1982 SUPREME COURT 783(2)
Supreme Court Of India
(From : Madhya Pradesh)
Hon'ble Judge(s): P. N. Bhagwati, A. Varadarajan , JJ

Criminal P.C. (2 of 1974) , S.360(1)— Conviction under S. 323, I. P. C. - Sentence - It would meet ends of justice if accused are not sent to jail but are released on probation under S. 360 (1), Cr. P.C. (Para 1)

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