AIR 1996 SUPREME COURT 764 ::1996 AIR SCW 76 ::1996 LAB. I. C. 763 ::1996 (1) SCC 524 ::1996 SCC (L&S) 331 ::1996 ( ) All CJ 566 ::1996 (1) LabLN 420 ::(1996) 1 SCT 586 ::(1996) 1 SCJ 135 ::1996 (2) SCT 177 ::1996 (1) ServLR 18 ::(1996) 3 ServLR 293 ::1996 (32) ATC 479

Supreme Court Of India

Hon'ble Judge(s): S. C. Agrawal, G. B. Patnaik , JJ

Constitution of India , Art.311— Promotion - Eligibility - Transfer of employee from one unit to other on compassionate grounds - Employee resultantly placed at bottom of seniority list - Service done at place from where he has been transferred being regular service - It has to be counted as experience for purpose of eligibility for promotion at transferred place. (Para 4)