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AIR 2000 SUPREME COURT 3637(2) ::(2000) 115 ELT 613
Supreme Court Of India
Hon'ble Judge(s): S. P. Bharucha, R. C. Lahoti, N. Santosh Hegde , JJJ

Customs Act (52 of 1962) , S.14— Customs Valuation (Determination of Price of Imported Goods) Rules (1988) , R.2— Valuation of goods - Question whether buyer and seller are 'related persons' - Authorities can decide it by piercing the veil of assessee company. (Para 1)

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