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AIR 2004 SUPREME COURT 3981 ::2004 AIR SCW 4355
Supreme Court Of India
Hon'ble Judge(s): S. Rajendra Babu, G. P. Mathur , JJ

Land Acquisition Act (1 of 1894) , S.23— Acquisition of Land - Similar land - Determination of market value of land on basis of comparable instance of sale of land acquired under different villages for same purpose - Is reasonable. (Para 1)

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