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AIR 2008 (NOC) 106 (NCC) ::2007 (6) ALJ 535
National Consumer Disputes Redressal Commission
Hon'ble Judge(s): K. S. Gupta, P. D. Shenoy , JJ

(A) Consumer Protection Act (68 of 1986) S. 13 (2)(a), (b) — Complaint relating to deficiency in rendering medical services — Complaint was decided without any affidavit to support the allegations of medical negligence — Improper

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