AIR 2010 JHARKHAND 125 ::2010 (3) AIR Jhar R 139 ::2011 (1) Civ LJ 473 ::(2010) 3 JCR 255 (JHA) ::(2010) 93 AllIndCas 881 (JHA)

Jharkhand High Court

Hon'ble Judge(s): D. N. Patel , J

Motor Vehicles Act (59 of 1988) , S.89— Bihar Motor Vehicles Rules (1992) , R.111(4)— Limitation Act (36 of 1963) , S.29(2)— Appeal against order refusing permission for plying vehicle - Delay of thirteen days in preferring appeal by appellant because of sickness - Rejection of appeal by tribunal mechanically and without any application of mind - Not proper - Delay ought to be condoned. (Para 3 4)