License & Printed By : | https://www.aironline.in |
AIR 2017 CHHATTISGARH 204 ::(2017) 3 CgLJ 172
Chhattisgarh High Court
Hon'ble Judge(s): Sanjay K. Agrawal , J

Court-fees Act (7 of 1870) , S.13— Refund of court fees - Withdrawal of suit with liberty to file fresh suit - Permission for withdrawal of suit by Trial Court after noticing formal defects - Court fees not erroneously or illegally assessed -Plaintiff not entitled for refund of court fee. Civil P.C. (5 of 1908) , S.115— (Para 9 11)

Buy and Download By Entering Following Details (Worth /-)

Step 1
Enter your contact details.
Please enter your name.
Please enter a valid 10 digit mobile number
Please enter your valid email id.
I agree on Terms & Conditions
SUBMIT
Step 2
Enter your payment details

 J